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ELECTION - SC Directs EC to Consider Alloting of Common Symbol to TTV Dhinakaran’s Party - (27 Mar 2019)

ELECTION

Supreme Court has directed Election Commission of India to consider alloting a common symbol for 59 candidates of unregistered political party Amma Makkal Munnetra Kazhagam, run by TTV Dhinakaran, for the forthcoming Parliamentary elections and state bypolls.

Tags : DELHI HC   2G PLEA   SWAN TELECOM'S SHAHID USMAN BALWA  

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