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Rajasthan HC Directs DGP to Monitor Investigation in 18cr Land Case - (02 Dec 2015)

Rajasthan High Court has directed Director General of Police (DGP) Manoj Bhatt to monitor investigation into a cheating case involving Rs 18 crore in a land deal in Kota.

Tags : RAJASTHAN HIGH COURT   DIRECTOR GENERAL OF POLICE MANOJ BHATT  

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