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CRIMINAL - P&H HC Summons Sukhbir; Majithia in Case Filed by Justice Ranjit Singh - (26 Mar 2019)

CRIMINAL

Punjab and Haryana High Court has issued fresh notices to the former Punjab Deputy Chief Minister Sukhbir Singh Badal and senior Shiromani Akali Dal leader Bikram Singh Majithia in the criminal case filed by retired High Court judge Ranjit Singh against them.

Tags : PUNJAB AND HARYANA HIGH COURT   SUKHBIR SINGH BADAL   BIKRAM SINGH MAJITHIA  

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