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Madras HC Makes Production of Life Certificates of Principal Landowners Must for Registration - (02 Dec 2015)

Madras HC has upheld authority of Inspector General of Registration (IGR) to issue circular instructing Sub-Registrars across State to insist on production of life certificates containing photographs of principal landowners whenever power of attorney holders present sale deeds for registration.

Tags : MADRAS HC  INSPECTOR GENERAL OF REGISTRATION   SALE DEEDS FOR REGISTRATION  

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