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CRIMINAL - SC Issues Notice to CBI in Disproportionate Assets Case against Former UP CMs Mulayam, Akhilesh - (25 Mar 2019)

CRIMINAL

Supreme Court has issued a notice to CBI on a plea seeking direction to the probe agency to place the investigation report in the disproportionate assets case against Samajwadi Party leader Mulayam Singh Yadav and his sons Akhilesh Yadav and Prateek Yadav.

Tags : SUPREME COURT   MULAYAM SINGH YADAV   AKHILESH YADAV   PRATEEK YADAV  

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