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REAL ESTATE - Allahabad HC: Either Husband or Wife Eligible for Noida Flat Schemes - (25 Mar 2019)

REAL ESTATE

Allahabad High Court has ruled that in a case pertaining to a man and wife who applied separately for Noida authority residential flat scheme and both got allotment letters, either husband or wife is entitled to allotment.

Tags : ALLAHABAD HIGH COURT   NOIDA AUTHORITY RESIDENTIAL FLAT SCHEME  

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