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Delhi High Court Seeks Centre's Response on Government Ads - (12 Aug 2015)

Delhi HC has sought Centre's response on what steps it was taking to implement Apex Court's guidelines on expenditure of taxpayers' money on image building of political leaders. Further it made clear that there was "nothing wrong" with AAP government referring to itself as 'Kejriwal sarkar'.

Tags : DELHI HIGH COURT   AAP  

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