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INSOLVENCY - NCLAT Sets Aside Jyoti Structures Liquidation - (25 Mar 2019)

INSOLVENCY

National Company Law Appellate Tribunal (NCLAT) has set aside the order to liquidate Jyoti Structure and asked the Mumbai bench of NCLT to consider the Rs 4,000-crore resolution plan submitted by Sharad Sanghi and others.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   JYOTI STRUCTURE   SHARAD SANGHI   NCLT  

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