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CIVIL - Delhi High Court Upheld Parsvnath's Rs 1,034 Crore Claim in RLDA Case - (25 Mar 2019)

CIVIL

Delhi High Court has upheld Realty firm Parsvnath Ltd. claim of Rs 1,034 crore in a dispute with Rail Land Development Authority related to a project in the national capital.

Tags : DELHI HIGH COURT   PARSVNATH LTD.   RAIL LAND DEVELOPMENT AUTHORITY  

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