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ELECTION - Madras HC Dismisses Plea against LS Polls On Maundy Thursday - (25 Mar 2019)

ELECTION

Madras HC while dismissing pleas seeking to reschedule the election date in Tamil Nadu to any other day than Maundy Thursday has observed that it is the duty of every citizen to co-operate in the election process.

Tags : MADRAS HC   ELECTION  

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