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TENANCY - Kerala High Court: Tenant Cannot Question Choice of Landlord to Live in a 'Hut Like Structure' - (25 Mar 2019)

TENANCY

Kerala High Court has observed that a tenant cannot question the choice of a landlord to live in a 'hut like structure' and if the desire of the landlord to live in particular area of their choice is found genuine, it has to be respected.

Tags : KERALA HIGH COURT   TENANCY  

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