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UP Man Who Dragged His Feet for 2 Years Over Alimony Pays Up After Just 5 Days in Jail - (23 Mar 2019)

The man who failed to give alimony to his estranged wife despite multiple court orders since January 2017 was quick to sign the cheques to clear the outstanding after he was sent to jail by the Supreme Court.

Tags : COURT   SUPREME COURT  

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