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India's Largest Hydel Project: SC Asks Green Tribunal to Decide Objections Against Expert Committee Members - (22 Mar 2019)

The Supreme court found fault in the manner in which the NGT had brushed aside objections to the constitution of the expert committee to study the 2,000-MW Lower Subansiri hydroelectric project on the border of Assam and Arunachal Pradesh.

Tags : COURT   SC   NGT   SUPREME COURT  

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