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MRTP/ COMPETITION LAWS - European Union Imposes a Fine of 1.49 Billion Euros on Google for Unfair Advertising Rules - (22 Mar 2019)

MRTP/ COMPETITION LAWS

European Union's antitrust regulators fined Google with 1.49 billion euros for abusing its dominance in the online search market by blocking rivals.

Tags : EUROPEAN UNION   GOOGLE   UNFAIR ADVERTISING RULES  

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