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MRTP/ COMPETITION LAWS - European Union Imposes a Fine of $1.7 Billion on Google for Unfair Advertising Rules - (22 Mar 2019)

MRTP/ COMPETITION LAWS

European Authorities has fined Google 1.5 billion euros for antitrust violations in the online advertising market, continuing its efforts to rein in world’s biggest technology companies.

Tags : EUROPEAN UNION   GOOGLE   UNFAIR ADVERTISING RULES  

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