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SERVICE - SC Asks High Courts to Register Suo Motu PILs Over vacancies in Police Forces - (22 Mar 2019)

SERVICE

Supreme Court has directed that the matter pertaining to filling up of vacancies in police forces be entertained and monitored by the respective high courts and towards this end, Supreme Court has requested High Courts to register suo motu PILs in this regard.

Tags : SUPREME COURT   POLICE FORCES  

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