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COMPANY - Madras HC Grants Relief to Cognizant on Show Cause Notice by Registrar of Companies - (22 Mar 2019)

COMPANY

Madras High Court has restrained Registrar of Companies from initiating criminal prosecution against IT major Cognizant Technology Solutions over alleged discrepancies in the appointment of whole time directors and violation of the Companies Act.

Tags : MADRAS HIGH COURT   COGNIZANT  

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