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ELECTION - Madras HC Dismisses Plea for ?1 Crore Compensation from ECI - (22 Mar 2019)

ELECTION

Madras High Court has dismissed a writ petition filed by a member of Naam Tamilar Katchi seeking compensation of Rs. 1 crore from Election Commission of India for issuing notification on December 31 for conduct of byelection in Tiruvarur Assembly constituency and rescinding it on January 7.

Tags : MADRAS HIGH COURT   COMPENSATION FROM ECI  

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