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CRIMINAL - Madras HC Refuses to Quash Charges Against Dayanidhi Maran, Others in Telephone Exchange Case - (22 Mar 2019)

CRIMINAL

Madras High Court has refused to quash charges framed against former Union Communications and Information Technology Minister Dayanidhi Maran, his brother Kalanithi Maran and others in the "illegal" telephone exchange case.

Tags : MADRAS HIGH COURT   DAYANIDHI MARAN   TELEPHONE EXCHANGE CASE  

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