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CRIMINAL - Madras HC Sentences Nine to Life Imprisonment in 'Dinakaran' Office Attack Case - (22 Mar 2019)

CRIMINAL

Madras High Court has convicted nine people to life imprisonment in a case related to attack on office of Tamil daily 'Dinakaran' here in 2007 in which three men were killed.

Tags : MADRAS HIGH COURT   DINAKARAN OFFICE ATTACK CASE  

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