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CIVIL - Illegal Hoardings: Bombay HC Directs BJP Corporator to Pay Rs. 24 Lakh - (22 Mar 2019)

CIVIL

Bombay High Court has directed a BJP corporator to pay Rs. 24 lakh compensation in connection with an attack on a civic squad for removing illegal hoardings put up by him and his associates last year.

Tags : BOMBAY HIGH COURT   BJP CORPORATOR   ILLEGAL HOARDINGS  

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