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CRIMINAL - NIA Court Acquits Aseemanand, 3 others in Samjhauta Train Bombing Case - (22 Mar 2019)

CRIMINAL

A special National Investigation Agency (NIA) Court has acquitted four people, including main accused Swami Aseemanand, in the 2007 Samjhauta train bombing case.

Tags : NIA COURT   SAMJHAUTA TRAIN BOMBING  

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