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CIVIL - Lack of Parental Care One of the Reasons for Child's Addiction to Online Video Games: Kerala HC - (22 Mar 2019)

CIVIL

Kerala High Court has observed that lack of parental care is perhaps one of the reasons for child getting addicted to online games, while dealing with a petition by a child seeking permission to appear for plus two examination of CBSE, despite attendance shortage.

Tags : KERALA HIGH COURT   ADDICTION TO ONLINE VIDEO GAMES  

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