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Indian-American Neomi Rao Takes Oath as Judge of Powerful Court, Replaces Controversial Kavanaugh - (21 Mar 2019)

Born in Detroit to Parsi physicians from India Zerin Rao and Jehangir Narioshang Rao Neomi Rao is the second Indian-American after Sri Srinivasan to be part of the powerful court said to be next only to the US Supreme Court.

Tags : COURT   SUPREME COURT  

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