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‘Had They Been Kashmiris…’: Mehbooba Slams ‘Double Standards’ in Aseemanand’s Acquittal - (20 Mar 2019)

Mehbooba Mufti's reaction came after a special court in Haryana acquitted Swami Aseemanand and three others in the Samjhauta train blast case that left 68 people, mostly Pakistanis, dead in 2007.

Tags : COURT  

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