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CRIMINAL - PMLA Court Lets Banks Liquidate Mallya's Shares - (20 Mar 2019)

CRIMINAL

A special court hearing Prevention and Money Laundering (PMLA) cases has permitted consortium of banks led by State Bank of India (SBI) to liquidate the fugitive offender Vijay Mallya's equity holdings attached by Enforcement Directorate (ED), albeit with riders.

Tags : PMLA COURT   VIJAY MALLYA  

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