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CIVIL - We Should Respect, Serve and Worship Our Parents: Chhattisgarh HC - (20 Mar 2019)

CIVIL

Chhattisgarh High Court has said we should respect, serve and worship our parents, while dismissing a man's plea against providing maintenance to his step mother.

Tags : CHHATTISGARH HIGH COURT   WE SHOULD RESPECT   SERVE AND WORSHIP OUR PARENTS  

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