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Supreme Court Asks Trapped Miners' Kin If They Wish to Get Decomposed Bodies Recovered - (20 Mar 2019)

15 miners were trapped on December 13 last year in an illegal coal mine at Ksan in East Jaintia Hills district of Meghalaya, about 3.7 km deep inside a forest, when water from the nearby Lytein river gushed into it.

Tags : COURT   SUPREME COURT  

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