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SEBI Eases Listing for Stock Exchanges - (01 Dec 2015)

Securities and Exchange Board of India (SEBI) has amended existing Stock Exchanges and Clearing Corporations (SECC) regulations to make it easier for the stock exchanges to list their shares through an Initial Public Offering (IPO).

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   STOCK EXCHANGES AND CLEARING CORPORATIONS  

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