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SERVICE - Punjab and Haryana HC Expunges Haryana CM Manohar Lal Khattar's Remarks on Ashok Khemka - (19 Mar 2019)

SERVICE

Punjab and Haryana High Court while upholding the plea of Senior bureaucrat Ashok Khemka has expunged adverse remarks made by Haryana CM Manohar Lal Khattar in the IAS officer’s annual confidential appraisal report for 2016-2017.

Tags : PUNJAB AND HARYANA HIGH COURT   CONFIDENTIAL APPRAISAL REPORT   ASHOK KHEMKA   MANOHAR LAL KHATTAR  

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