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CRIMINAL - Bombay High Court Stays Nusli Wadia Defamation Case Hearing Against Ratan Tata, Others - (19 Mar 2019)

CRIMINAL

Bombay High Court has stayed criminal defamation case proceedings filed by Nusli Wadia against Ratan Tata and some other directors of Tata Sons till 27 March.

Tags : BOMBAY HIGH COURT   TATA SONS   NUSLI WADIA   RATAN TATA  

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