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PROPERTY - Delhi HC: Forced and Unannounced Eviction Of Slum Dwellers Contrary To Law - (19 Mar 2019)

PROPERTY

Delhi High Court has observed that forced and unannounced eviction of jhuggi dwellers is contrary to law and authorities should ensure that displaced people are immediately rehabilitated.

Tags : DELHI HIGH COURT   UNAUTHORISED EVICTION   SLUM DWELLERS  

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