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CIVIL - SC: HC Can Only Ask Govt. to Consider 'Framing' a Scheme and Can’t Dictate it - (19 Mar 2019)

CIVIL

While setting aside Uttarakhand HC order, SC has ruled that high court cannot frame a scheme for the government or direct it to frame one but only ask it to “consider” framing a particular scheme.

Tags : SUPREME COURT   UTTARAKHAND HIGH COURT  

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