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Major Relief for Ashok Khemka, HC Orders Removal of ‘Adverse' Remarks From Performance Report - (18 Mar 2019)

Khemka, who is the principal secretary of the Haryana sports department, in his plea had asked the court to expunge the remarks made by the CM in his Annual Confidential Report (ACR) as it hampered his chances of being elevated to a higher post.

Tags : COURT  

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