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Bombay High Court Allows Anticipatory Bail to Teesta Setalvad And Her Husband - (12 Aug 2015)

Bombay High Court has allowed anticipatory bail to Teesta Setalvad and her husband Javed Anand while dismissing Central Bureau of Investigation’s charge against her and her husband that they were a threat to national security.

Tags : BOMBAY HIGH COURT   TEESTA SETALVAD  

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