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Cabinet approves issue of Notifications for "General Elections to the Lok Sabha 2019"- (Press Information Bureau) (13 Mar 2019)

MANU/PIBU/0453/2019

Election

The Union Cabinet chaired by Prime Minister Narendra Modi has approved the ""General Elections to the Lok Sabha 2019) -for issuance of statutory notifications under under sub-section(2) of Section 14 of the Representation of the People Act, 1951". It provides for calling upon the parliamentary constituencies to elect Members to the House of the People, on the dates to be recommended by the Election Commission of India in its Proceedings.

Impact:

The issuing of notifications would begin the election process for constituting the Seventeenth House of the People.

Tags : GENERAL ELECTIONS LOK SABHA NOTIFICATION ISSUANCE

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