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EDUCATION - Delhi HC Stays Dental Council of India's Orders for Cancellation of Admission - (18 Mar 2019)

EDUCATION

Delhi High Court has stayed all orders passed by Dental Council of India (DCI) through which admissions of more than 50 students in various private dental colleges of state for session 2018-19 were cancelled in January 2019.

Tags : DELHI HIGH COURT   DENTAL COUNCIL OF INDIA (DCI)  

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