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RBI Relaxes ECB Norms for Accessing Foreign Loans - (01 Dec 2015)

Reserve Bank of India (RBI) has unveiled a revised External Commercial Borrowing (ECB) policy, entailing, among other things, a more liberal approach towards long-term foreign currency borrowings and rupee-denominated ECBs, and expansion of the list of overseas lenders.

Tags : RESERVE BANK OF INDIA   EXTERNAL COMMERCIAL BORROWING  

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