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COMPANY - NCLAT Refuses to Direct SBI to Release Rs.260 Crores to Reliance to Enable it to Settle Ericsson Dues - (18 Mar 2019)

COMPANY

National Company Law Appellate Tribunal has refused to direct State Bank of India to release amount of Rs.260 crores of income tax refund to enable Reliance communications to pay Rs.450 crores to Ericsson India Private Ltd as per direction of Supreme Court.

Tags : NCLAT   SBI   RELIANCE COMMUNICATIONS  

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