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CCI Junks Complaint against DLF Qutab Enclave Complex Educational Charitable Trust and DLF Ltd. - (01 Dec 2015)

Competition Commission of India (CCI) has junked allegations of anti-competitive business practice against two DLF Group firms, DLF Qutab Enclave Complex Educational Charitable Trust and DLF Ltd.

Tags : COMPETITION COMMISSION OF INDIA   DLF GROUP FIRMS  

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