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Kharge to Boycott Lokpal Meet Today, Tells PM Modi Oppn Can't be 'Voiceless' - (15 Mar 2019)

This comes in the wake of a Supreme Court direction to the Centre on March 7 giving it 10 days to inform it about the possible dates when the selection panel for the appointment of the country’s first Lokpal will meet.

Tags : COURT   SUPREME COURT  

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