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CRIMINAL - NCLT Approves Demerger of IIFL Group into 3 Entities - (15 Mar 2019)

CRIMINAL

National Company Law Tribunal (NCLT) has approved the proposed demerger of Fairfax-backed IIFL Group, which paves the way for listing of three entities — IIFL Finance, IIFL Wealth and IIFL Securities on the bourses within 60 days.

Tags : NCLT   IIFL  

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