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CIVIL - SC Appoints P.S. Narasimha as Mediator to Resolve Disputes of Cricket Administration in BCCI - (15 Mar 2019)

CIVIL

Supreme Court has appointed senior advocate P.S. Narasimha, who is assisting the apex court as an amicus curiae in the BCCI matter, as mediator for resolving various disputes related to cricket administration in country.

Tags : SUPREME COURT   BCCI   P.S. NARASIMHA  

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