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CIVIL - Do CNG Vehicles Cause Air Pollution: Delhi HC Asks State - (15 Mar 2019)

CIVIL

Delhi High Court has asked Delhi Government whether CNG vehicles contribute to the air pollution in national capital, while hearing a PIL claiming that rise in vehicle-generated air pollution in Delhi is due to "non-enforcement and non-implementation" of the 1988 Motor Vehicle Act.

Tags : DELHI HIGH COURT   CNG VEHICLES  

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