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INSOLVENCY - NCLT Seeks Views on Sterling Biotech Promoters’ Offer - (15 Mar 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) has directed government, regulators, and investigation agencies to clear their stand before dedicated bankruptcy court decides on the legality of the one-time settlement (OTS) offer of the absconding promoters of Sterling Biotech.

Tags : NCLT   STERLING BIOTECH PROMOTERS  

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