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SC Asks CBI to Accelerate Investigation in Multi-Crore Rupee Chit-Fund Scam Cases - (01 Dec 2015)

Supreme Court has asked CBI to accelerate its investigation in multi-crore rupee chit-fund scam cases against Seashore group of companies in Odisha.

Tags : SUPREME COURT   MULTI-CRORE RUPEE CHIT-FUND SCAM CASES   SEASHORE GROUP OF COMPANIES  

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