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CRIMINAL - Govind Pansare Case: Bombay HC Calls State a 'Laughing Stock' - (15 Mar 2019)

CRIMINAL

Bombay High Court has said state has been reduced to a "laughing stock" by adopting elementary methods in probing rationalist Govind Pansare's killing and also summoned Maharashtra home department's additional chief secretary to explain cause of slow progress made in case.

Tags : BOMBAY HIGH COURT   GOVIND PANSARE CASE  

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