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CIVIL - Bangalore Court Vacates Order Restraining 'The Wire' from Publishing Article Against BJP MP - (15 Mar 2019)

CIVIL

A Bangalore City Civil Court has vacated the ex-parte order of interim injunction passed against online news portal "The Wire" restraining it from publishing an article against BJP MP Rajveev Chandrasekhar.

Tags : BANGALORE COURT   THE WIRE   BJP MP RAJVEEV CHANDRASEKHAR  

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