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COMPANY - Ranbaxy-Daiichi Case: SC Asks Malvinder, Shivinder to Inform How They will Pay Rs. 3500 Crore - (14 Mar 2019)

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Supreme Court has asked former Ranbaxy promoters Malvinder Singh and Shivinder Singh to apprise it how they propose to comply with Rs. 3500 crore arbitral award passed against them by a Singapore tribunal.

Tags : SUPREME COURT   RANBAXY   DAIICHI   MALVINDER SINGH   SHIVINDER SINGH  

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