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MRTP/ COMPETITION LAWS - CCI Gives Green Signal to Radiant Life Care-Max Healthcare Merger - (14 Mar 2019)

MRTP/ COMPETITION LAWS

Competition Commission of India (CCI) has cleared purposed deal between KKR-backed Radiant Life Care and Max Healthcare.

Tags : COMPETITION COMMISSION OF INDIA   CCI   RADIANT LIFE CARE-MAX HEALTHCARE MERGER    

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